Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 365(4)] [Section 365] [Entire Act]

State of Chattisgarh - Subsection

Section 365(4)(i) in The High Court of Chhattisgarh Rules, 2007

(i)an affidavit of one of the attesting witnesses, if procurable (in Form No. 2 of Schedule-A).