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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(b) in The Merchant Shipping (Equivalent Arrangements For Carriage Of Grain) Order, 1977

(b)The bagged grain or other suitable cargo should be supported in the manner described in Part II of Schedule II. Alternatively, the bulk grain surface may be secured by strapping or lashing as described in Part II of Schedule II.