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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Water Resources Regulatory Commission Act, 2009

6. Term of office of members.

(1)The Chairperson and Members of the Commission shall hold office for a period of five years or till attaining the age of 65 years, which ever is earlier.
(2)The Chairperson and the Members of the Commission shall not be eligible for second term appointment.