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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(3)(b) in Telangana State District Mineral Foundation (Trust) Rules, 2015

(b)Persons affected by mining should include people who have legal and occupational rights over the land being mined, and also those with usufruct and traditional rights