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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(3)(i) in Tamil Nadu Maritime Board Act, 1995

(i)nothing in the [Arbitration Act, 1940 (Central Act X of 1940)] [See now the Arbitration and Conciliation Act, 1996 (Central Act 26 of 1996).] shall apply to arbitration under this section;