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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(i) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(i)"Recognised veterinary college" means a Veterinary College recognised by the Central Government by including it in the First Schedule in the manner specified in the Act and these rules;