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State of West Bengal - Section
Section 5 in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013
5. Composition of the Council.
- The Council shall consist of the following members:-| (a) a person of eminence with experience in the field ofTechnical and Vocational Education or Skill Development orFinance or Law or Industry or in the fields associated with anyof the afore- mentioned fields, to be nominated by the ChiefMinister; | .. Chairperson; |
| (b) Secretary, Department of Technical Education and Training,Government of West Bengal; | .. ex officio Vice- Chairperson; |
| (c) Not more than ten (10) officials with experience and/orexpertise in the field of Technical and Vocational Education.Skill Development, Industrial Training, Micro Small MediumEnterprises, Commerce and Indusrty, Labour, Finance, Law, SocialSector, Education, Technical Teachers' Training or similar field,to be notified by the State Government; | .. ex officio members; |
| (d) Not more than ten (10) members with experience in thefield of, or association with the Development of small Business,Banking, Sector Skills Council, Skill Development, Chambers ofCommerce or Industrial Associations etc. to be notified by theState Government; | .. Members; |
| (e) Other members- | |
| (i) Two members of the West Bengal Legislative Assembly to benominated by the Speaker, West Bengal Legislative Assembly; | |
| (ii) one representative from a professional institute or thePandit Sundar Lal Sharma Central Institute of VocationalEducation, Bhopal; | |
| (iii) one representative nominated by Director General ofEmployments and Training, Government of India; | .. Members; |
| (f) Chief Administrative Officer (CAO); | .. Member-Secretary. |