National Green Tribunal
News Item Titled "Hyderabad Zoo Gets ... vs Telangana State Pollution Control ... on 15 April, 2025
Author: Satyagopal Korlapati
Bench: Satyagopal Korlapati
Item No.23:-
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
[Through Physical Hearing (Hybrid Option)]
Original Application No.211 of 2024 (SZ)
[Earlier O.A. No. 558/2024 (PB)]
IN THE MATTER OF:
Suo Moto matter in respect of news
item appearing in The Deccan
Chronicle dated 14.04.2024 titled
"Hyderabad Zoo gets Contaminated
water from Mir Alam, says Chief
Wildlife Warden".
And
Telangana State Pollution Control Board,
Through its Member Secretary,
Hyderabad and Ors.
...Respondent(s)
Date of hearing: 15.04.2025.
CORAM:
HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER
HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Applicant(s): Suo Motu.
For Respondent(s): Mr. T. Sai Krishnan for R1.
Mrs. H. Yasmeen Ali for R2 to R4.
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ORDER
1. Though not a party to the present proceedings, the Hyderabad Metropolitan Water Supply and Sewerage Board (HMWSSB) has submitted a report dated 19.02.2025. The Forest Department (Respondent No.2) has also filed its report dated 20.02.2025.
2. Post the matter on 30.07.2025.
Sd/-
Smt. Justice Pushpa Sathyanarayana, JM Sd/-
Dr. Satyagopal Korlapati, EM O.A. No.211/2024 (SZ), 15th April, 2025. Mn.
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