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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(14) in The Punjab Municipal Corporation Act, 1976

(14)[] "election" means and includes the entire election process commencing on and from the date of notification calling for election of Councillors and ending with the date of declaration and notification of results thereof]- [Added by Act 12 of 1994.]