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State of Himachal Pradesh - Section

Section 22 in Himachal Pradesh Waqf Rules, 2016

22. Publication of list of contesting candidates.

(1)On the following day, after the withdrawal of nominations, the Returning Officer shall prepare in Urdu, Hindi and English languages/local language a list in Form HPWB-X of the persons whose nominations have been found valid and display it on the notice board of his office and the office of the Board.
(2)The list shall contain the names of the candidates as described in their nomination paper in Urdu, Hindi and English languages/local language duly arranged in English alphabetical order.