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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Restriction Of Import, Manufacture And Use Of Lindane (Gamma B.H.C.) Order, 2007

(2)If any person fails to return the certificate of registration, as per this order within a period of six months from the date of publication of this notification, the license granted to him under Section 13 of the said Act shall not be renewed and action Section 14 of the said Act shall be taken.