Section 94(2) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996
(2)The challan submitted under sub-rule (1) shall specify, -(i)net sale proceeds of unclaimed cattle; and(ii)other receipts.Explanation. - The amount shown under sub-clause (i) of sub-rule (2) above shall be sums entered in column 18 of Form XXXVII as "surplus credited to account".
