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[Cites 0, Cited by 1] [Section 105] [Entire Act]

State of Maharashtra - Subsection

Section 105(9) in Maharashtra Public Universities Act, 2016

(9)The management of any affiliated college shall before proceeding to fill in vacancies of aided teachers and other aided employees in accordance with the prescribed procedure shall ascertain from the Director of Higher Education whether there is any suitable person available on the list of aided surplus persons maintained by the Director of Higher Education for absorption in other colleges and in the event of such person being available, the management shall appoint that person in accordance with the direction issued by Director of Higher Education:Provided that, this process of absorption of surplus teachers and other employees shall be applicable to only aided teachers and aided other employees.