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[Cites 0, Cited by 0] [Section 254(2)] [Section 254] [Entire Act]

State of Kerala - Subsection

Section 254(2)(xvi) in Kerala Panchayat Raj Act, 1994

(xvi)as to the prohibition or regulation of the slaughter cutting up or skinning of animals at places other than public slaughter houses and licensing of persons to slaughter animals for purposes of the sale to the public;