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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(7) in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976

(7)In the case of any person, appearing as the representative of the man or woman whether he appears as guardian or as agent, the Muhammedan Registrar fails to satisfy himself of the tight of such person to appear.