Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Zora Singh vs Mango on 8 March, 2016

Bench: A.K. Sikri, R.K. Agrawal

     ITEM NO.35                             COURT NO.12                SECTION IVB

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......
                                                 CC No. 4136/2016

     (Arising out of impugned final judgment and order dated 19/05/2015
     in RSA No. 1350/2002 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     ZORA SINGH                                                        Petitioner(s)

                                                   VERSUS

     MANGO & ORS                                                       Respondent(s)

     (With appln. (s) for c/delay in filing SLP)

     Date : 08/03/2016 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE A.K. SIKRI
                          HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Petitioner(s)
                                    Mr. Gaurav Agrawal, Adv.

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Delay condoned.

The special leave petition is dismissed.

(Nidhi Ahuja) (Tapan Kr. Chakraborty) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2016.03.12 11:50:55 IST Reason: