Supreme Court - Daily Orders
Zora Singh vs Mango on 8 March, 2016
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.35 COURT NO.12 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No. 4136/2016
(Arising out of impugned final judgment and order dated 19/05/2015
in RSA No. 1350/2002 passed by the High Court Of Punjab & Haryana
At Chandigarh)
ZORA SINGH Petitioner(s)
VERSUS
MANGO & ORS Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 08/03/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. Gaurav Agrawal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Nidhi Ahuja) (Tapan Kr. Chakraborty) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2016.03.12 11:50:55 IST Reason: