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[Cites 0, Cited by 0] [Section 42] [Entire Act]

Bombay Presidency - Subsection

Section 42(3) in Bombay Primary Education Act, 1947

(3)The [State] Government shall pay to a district school board a grant equivalent to the amount by which expenditure in accordance with the budget sanctioned under the next following section exceeds the receipt referred to in clauses (b) to (d) and (g) of subsection (2) of section 44.