Section 9 in The West Bengal State Dental Service Act, 2009.
9. Posts in the cadre of the West Bengal Dental Education Service.
(1)The posts included in the cadre of the West Bengal Dental Education Service shall consist of such non-practising posts as may be prescribed and shall include such other posts where practising option may be available on such terms and conditions and in such manner as may be prescribed.(2)Any person appointed to a non-practising post included in the cadre of the West Bengal Dental Education Service, or any person who opts for practice but not permitted to practice may be granted such non-practising allowance as may be prescribed.
