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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2) in Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions off Preventive Detention) Order, 1979

(2)Where a request in writing is made by the detenu to supplement his clothings, footwear and headgear at the cost of the Government and the Superintendent is of opinion, that the detenu is unable to provide himself with the above necessaries either from his own source or from private sources, he may be supplemented at the cost of Government in such manner as may be considered reasonable at an expenditure not exceeding rupees one hundred for the entire period of detention.