Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7]

Tripura High Court

Party Name : Sajal Ch. Deb vs Tripura State Polluction Control Board ... on 20 January, 2017

Author: S.Talapatra

Bench: S.Talapatra

Case No :WP(C) 0001222/2016


Party Name : SAJAL CH. DEB Vs TRIPURA STATE POLLUCTION CONTROL BOARD & ORS


THE HONBLE MR. JUSTICE S.TALAPATRA


At the request of Mr. Samarjit Bhattacharji, learned counsel appearing for the respondents,

list this matter on02.03.2017.

In the meanwhile the respondents may file their reply by 20.02.2017. The petitioner is permitted to file their reply, if any by 28.02.2017. On the next date there shall be an endeavour to hear this batch of writ petition finally. Mr. K.N. Bhattacharji, learned senior counsel assisted by Mr. Kohinoor N Bhattacharji, learned counsel appears for the petitioner.

Download Date: 8-05-2017 15:05 1/1