Tripura High Court
Party Name : Sajal Ch. Deb vs Tripura State Polluction Control Board ... on 20 January, 2017
Author: S.Talapatra
Bench: S.Talapatra
Case No :WP(C) 0001222/2016 Party Name : SAJAL CH. DEB Vs TRIPURA STATE POLLUCTION CONTROL BOARD & ORS THE HONBLE MR. JUSTICE S.TALAPATRA At the request of Mr. Samarjit Bhattacharji, learned counsel appearing for the respondents,
list this matter on02.03.2017.
In the meanwhile the respondents may file their reply by 20.02.2017. The petitioner is permitted to file their reply, if any by 28.02.2017. On the next date there shall be an endeavour to hear this batch of writ petition finally. Mr. K.N. Bhattacharji, learned senior counsel assisted by Mr. Kohinoor N Bhattacharji, learned counsel appears for the petitioner.
Download Date: 8-05-2017 15:05 1/1