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State of Andhra Pradesh - Section

Section 8 in Revised Building Rules, 2007

8. Encouragement for Buildings With Central Courtyards.

- As an encouragement for developing 'U' type buildings (under non-residential category only) with central courtyards, the setbacks of sides and rear, except the front setback, can be reduced provided:(a)the area so saved is transferred to the central area/space or court yard;(b)the minimum open space on sides and rear except front, shall be
1.5m for building height upto 12 m,
2.0m for building height upto 15 m,
3.0m for building height upto 18 m,