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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in Transgender Persons (Protection of Rights) Act, 2019

(2)Every transgender person shall have -
(a)a right to reside in the household where parent or immediate family members reside;
(b)a right not to be excluded from such household or any part thereof; and
(c)a right to enjoy and use the facilities of such household in a non-discriminatory manner.