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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(3)(c) in Telangana Education Act, 1982

(c)a list of existing approved schools and the schools, if any, proposed to be opened for the purpose, classified by languages in which instruction is given or is proposed to be given;