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[Cites 0, Cited by 1] [Section 50] [Entire Act]

State of Maharashtra - Subsection

Section 50(ii) in The Maharashtra University of Health Sciences Act, 1998

(ii)the fees to be charged for enrolment of students for attending such courses in the University and the conducted colleges (including the tuition fees and hostel charges), which shall, as far as possible be uniform for the colleges situated in the same local areas, for admission to the examinations leading to degrees, diplomas, certificate and other academic distinctions, and for registration of graduates;