Section 23(1) in Tamil Nadu Handicraft Workers Social Security and Welfare Scheme, 2006

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State of Tamilnadu - Subsection

Section 23(1) in Tamil Nadu Handicraft Workers Social Security and Welfare Scheme, 2006

(1)The Secretary or any other officer authorized in this behalf by the Board shall, on an application from a registered female manual worker, sanction assistance as follows :-

(i)	Delivery	-	Rs.6,000/- (at Rs. 1,000 per month for six months).
(ii)	Miscarriage	-	Rs.3,000/-
(iii)	Termination	-	Rs.3,000/-

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State of Tamilnadu - Subsection

Section 23(1) in Tamil Nadu Handicraft Workers Social Security and Welfare Scheme, 2006