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State of Punjab - Section

Section 13 in Punjab State Mediation Rules, 2019

13. Venue for conducting Mediation.

- The Mediator shall conduct the Mediation at the Mediation Centre. However, the Nodal Officer can fix any venue outside the Mediation Centre taking into the consideration the convenience of the parties having special circumstances due to which any of the party cannot travel to the Mediation Centre and subject to the acceptance of the said venue by the Mediator.