Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

S Manoj Rishi vs State Of Tamil Nadu on 13 January, 2015

Bench: Dipak Misra, Prafulla C. Pant

  ITEM NO.30                              COURT NO.6                SECTION X

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                              Writ Petition(s)(Civil)     No(s).15/2015

  S MANOJ RISHI AND ANR                                              Petitioner(s)

                                                 VERSUS

  STATE OF TAMIL NADU AND ORS                                        Respondent(s)


  (with appln. (s) for directions and office report)

  Date : 13/01/2015 This petition was called on for hearing today.

  CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                         HON'BLE MR. JUSTICE PRAFULLA C. PANT

  For Petitioner(s)                Mr.   G. Sivabala Murgan, Adv.
                                   Mr.   Anis Mohammad, Adv.
                                   Ms.   Vandana Sinha, Adv.
                                   Mr.   L. K. Pandey, Adv.

  For Respondent(s)                Mr.   Rakesh Dwivedi, Sr. Adv.
                                   Mr.   Subramonium Prasad, AAG
                                   Mr.   B. Balaji, Adv.
                                   Mr.   R. Rakesh Sharma, Adv.

                                   Mr. Gaurav Sharma, AOR
                                   Ms. Amandeep Kaur, Adv.
                                   Mr. Prateek Bhatia, Adv.

                                   Mr. Sanjay R. Hagde, Adv.
                                   Mr. S. Nitin, Adv.
                                   Mr. Anil Kumar Mishra-I, Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Mr. Rakesh Dwivedi, learned senior counsel appearing for the State of Tamil Nadu shall verify whether the petitioner is prosecuting BDS Course in any of the recognized colleges in the State of Tamil Nadu.

List the matter on 20.01.2015.

Reason:




                   (Gulshan Kumar Arora)                         (Sneh Lata Sharma)
                       Court Master                                 Court Master