Himachal Pradesh High Court
Jai Prakash vs . Union Of India & Anr. on 27 June, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Jai Prakash Vs. Union of India & Anr.
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CWP No.4056/201327.06.2022 Present: Mr. Jeet Singh, Advocate vice Mr. Deva Nand Sharma, Advocate, for the petitioner.
Mr. Lokender Paul Thakur, Sr. Panel Counsel, for respondent No.1/UOI.
Mr. Gourav Sharma, Deputy Advocate General, for respondent No.2.
Learned vice counsel for the petitioner prays for and is granted a week's time to file rejoinder. List thereafter.
Jyotsna Rewal Dua Judge 27th June, 2022(Rohit) ::: Downloaded on - 27/06/2022 20:05:47 :::CIS