Supreme Court - Daily Orders
Jagdish Prasad vs Iqbal Kaur And Ors. on 11 December, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.39 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 25828/2013
(Arising out of impugned final judgment and order dated 04-02-2013
in SBCWP No. 6338/2006 passed by the High Court Of Judicature For
Rajasthan At Jodhpur)
JAGDISH PRASAD Petitioner(s)
VERSUS
IQBAL KAUR AND ORS. Respondent(s)
Date : 11-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Uday Gupta,Adv.
Ms. Shivani Lal,Adv.
Mr. M.K. Tripathi,Adv.
Mr. Ankit Achariya,Adv.
Mr. Gaurav Dave,Adv.
Mr. Mohan Pandey, AOR
For Respondent(s) Mr. Puneet Jain,Adv.
Ms. Christi Jain,Adv.
Mr. Abhinav Gupta,Adv.
Ms. Priyal Jain,Adv.
Mr. Shailendra Sharma,Adv.
Mr. Bikash Chandra,Adv.
Ms. Pratibha Jain, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We do not see any ground to interfere with the impugned order. The special leave petition is accordingly dismissed. Signature Not Verified Digitally signed by
Pending applications, if any, shall also stand disposed of.
MAHABIR SINGH Date: 2017.12.11 16:47:35 IST Reason: (MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER COURT MASTER