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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Chattisgarh - Subsection

Section 39(3) in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

(3)The Accountant General of Chhattisgarh, Raipur may also make annual technical audit of the receipts and remittance made by the Central Record Keeping Agency.