Section 7 in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007
7. Officers of the Institute.
- The following shall be the officers of the Institute, namely:-(i)the President;(ii)the Vice President;(iii)the Director;(iv)the Dean;(v)Medical Superintendent of the General/Dental Hospital of the Institute;(vi)the Registrar; and(vii)such other person as may be prescribed to be officers of the Institute.
