Section 7 in Nagaland Municipal Act, 2001

[Cites 0, Cited by 0] [Entire Act]

State of Nagaland - Section

Section 7 in Nagaland Municipal Act, 2001

7. Municipal Authorities of Municipal Council area.

- The Municipal Authorities for the purpose of giving effect to the provisions of this Act in Municipal Council area shall be, -

(i)The municipal council

(ii)The Chairperson

(iii)The Executive Officer.