Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 41] [Entire Act] Union of India - Subsection Section 41(c) in The Navy Act, 1957 (c)fails to perform or negligently performs the duty imposed on him; or(d) wilfully conceals any words, practice or design tending to the hindrance of the naval service;
