Section 13 in The University of Rajputana (Second Amendment) Act, 1950
13. Amendment of section 17.
- For section 17 of the said Acts, the following section shall be substituted:-"17. Authorities of the University. - The following shall be the authorities of the University, namely:;-(i)the Senate,(ii)the Syndicate,(iii)the Academic Council,(iv)the Faculties,(v)the Board of Studies,(vi)the Board of High School Education,(vii)the Board of Inspection, and(viii)such other bodies of the University as may be declared by the statutes to be the authorities of the University."
