Himachal Pradesh High Court
Cantonment Board Kasauli vs . Rajesh Kapoor Anr. on 22 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Cantonment Board Kasauli Vs. Rajesh Kapoor Anr.
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RSA No.642 of 2008 22.03.2022 Present: Mr. Lokinder Paul Thakur, Advocate, Senior Penal Counsel for the applicant/appellant.
Mr. K.D. Sood, Senior Advocate, with Mr. Het Ram Thakur, Advocate, for the non-applicant No.1.
CMPs No.2974 and 7404 of 2021 and CMP(M) No.135 of 2020.
Learned Senior Penal Counsel for the appellant informs the Court that as an appropriate application for correction of the name of respondent No.2 has been filed before the learned First Appellate Court and therefore, it will be in the interest of justice, in case the matter is taken up for consideration after four weeks. Ordered accordingly.
(Ajay Mohan Goel) Judge March 22, 2022 (Vinod/Chander) ::: Downloaded on - 22/03/2022 20:15:46 :::CIS