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[Cites 0, Cited by 0] [Section 407] [Entire Act]

State of Odisha - Subsection

Section 407(c) in The Orissa Municipal Corporation Act, 2003

(c)any article whatsoever hawked or exposed for sale in a public place or in any public street in contravention of the provisions of this Act and any vehicle, package, box or any other thing in or on which such article is placed.