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Calcutta High Court

Arambagh Foodmart Private Ltd. And Anr vs The Kolkata Municipal Corporation And ... on 30 January, 2024

Author: Rajasekhar Mantha

Bench: Rajasekhar Mantha

OD-04


                                        ORDER SHEET
                                         WPO/58/2024
                              IN THE HIGH COURT AT CALCUTTA
                             CONSTITUTIONAL WRIT JURISDICTION
                                       ORIGINAL SIDE




                     ARAMBAGH FOODMART PRIVATE LTD. AND ANR.
                                       -VS-
                    THE KOLKATA MUNICIPAL CORPORATION AND ORS.




BEFORE:
HON'BLE JUSTICE RAJASEKHAR MANTHA
DATE: 30TH JANUARY 2024.



                                                                                    APPEARANCE:
        Mr. R. Chakraborty, Adv.; Ms. S.Chatterjee Mishra, Adv.; Mr. S. Shyamal, Adv., for petitioner.
                                   Mr. A. Mondal, Adv.; Mr. A.Z. Mondal, Adv., for respondent no.4.

Mr. B. Mukherjee, Adv.; Mr. S.K. Debnath, Adv., for KMC. THE COURT: 1. Supplementary affidavit filed in Court is kept on record.

2. Having heard the learned counsel, the matter stands adjourned and be listed for further consideration on February 1, 2024.

(RAJASEKHAR MANTHA, J) tk