Calcutta High Court
Arambagh Foodmart Private Ltd. And Anr vs The Kolkata Municipal Corporation And ... on 30 January, 2024
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
OD-04
ORDER SHEET
WPO/58/2024
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
ORIGINAL SIDE
ARAMBAGH FOODMART PRIVATE LTD. AND ANR.
-VS-
THE KOLKATA MUNICIPAL CORPORATION AND ORS.
BEFORE:
HON'BLE JUSTICE RAJASEKHAR MANTHA
DATE: 30TH JANUARY 2024.
APPEARANCE:
Mr. R. Chakraborty, Adv.; Ms. S.Chatterjee Mishra, Adv.; Mr. S. Shyamal, Adv., for petitioner.
Mr. A. Mondal, Adv.; Mr. A.Z. Mondal, Adv., for respondent no.4.
Mr. B. Mukherjee, Adv.; Mr. S.K. Debnath, Adv., for KMC. THE COURT: 1. Supplementary affidavit filed in Court is kept on record.
2. Having heard the learned counsel, the matter stands adjourned and be listed for further consideration on February 1, 2024.
(RAJASEKHAR MANTHA, J) tk