Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 98] [Entire Act] Union of India - Subsection Section 98(g) in The Negotiable Instruments Act, 1881 (g)when the party entitled to notice, knowing the facts, promises unconditionally to pay the amount due on the instrument.
