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[Cites 0, Cited by 0] [Section 268] [Entire Act]

State of Telangana - Subsection

Section 268(2) in Telangana Panchayat Raj Act, 2018

(2)The Government may, by notification, authorize the District Collector to exercise the powers of the Government under sub-section (1) in respect of Gram Panchayats.