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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(viii) in The Oil Industry Development Board Staff Provident Fund Rules, 2013

(viii)the amount of Rs.22,000 or Rs.4000, as the case may be, referred to above, shall be taken into account for determining the overall ceiling at present fixed for withdrawal from Provident Fund.