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State of Assam - Section

Section 273 in Instructions Relating to Liquor

273. Prohibition of certain transactions with Excise Officers.

- Any transaction of the nature of gift or loan between the holder of a licence, or pass and an officer of the Excise department is absolutely prohibited.Note.-Exceptions allowed under the Government servants conduct Rules do not apply to officers of the Excise department in their dealings with the holders of licences permits and passes.
(5)Records