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State of Madhya Pradesh - Section

Section 60 in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

60. Overriding effect regarding territorial jurisdiction.

- Notwithstanding anything contained in the Jawaharlal Nehru Krishi Vishwavidyalaya Adhiniyam, 1963 (No. 12 of 1963), the Jawaharlal Nehru Krishi Vishwavidyalaya shall cease its territorial jurisdiction on the area enumerated in section 6 of this Act.