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[Cites 0, Cited by 1] [Section 17] [Entire Act]

State of Jharkhand - Subsection

Section 17(1) in Jharkhand Municipal Act, 2011

(1)Each council shall consist of such number of elected councillors as prescribed by the Government. The number of Councillors shall be determined on the basis of population ascertained at the last preceding census of which relevant figures have been published.