Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102(1)] [Section 102] [Entire Act] Union of India - Subsection Section 102(1)(a) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984 (a)obtain from the applicant for commutation a statement in part-I of Form 22 duly signed by the applicant in its presence;