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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(1)(c) in The Gujarat Finance Act, 1932

(c)in the [area of the cantonment of Ahmedabad,] [These words were substituted for the words 'areas of the Cantonments of Ahmedabad, Poona and Kirkee' by the Gujarat Adaptation of Laws (State and Concurrent Subjects) Order, 1960.] the annual value as defined by section 64 of the Cantonments Act, 1924 (II of 1924):