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[Cites 0, Cited by 0] [Section 4(10)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(10)(i) in The Rajasthan Agricultural Produce Markets Rules, 1963

(i)[ fdlh O;fDr dks] O;kikfj;ksa ;k nykyksa ds fuokZpu&{ks= ;k] ;FkkfLFkfr] rqykbZdkjksa] ekidksa] losZ{kdksa] Hkk.Mkxkjikyksa vkSj vU; O;fDr;ksa ds fuokZpu&{ks= ls fHkUu fuokZpu&{ks=ksa dk izfrfuf/kRo djus ds fy, lnL; ds :i esa ugha pquk tk;sxk ;fn og] fu;e 69 ;k fue; 72 ds lkFk ifBr] vf/kfu;e dh /kkjk 4 dh mi&/kkjk [Notification No. F. 7(18) Agriculture/Gr-2/2005, dated 26.9.2005-Rajasthan Gazette Extraordinary Part IV-C(1), dated 3.10.2005, page 77(1), vide G.S.R. 49 = 2006 RSCS/Part II/page 95/H. 39](2) ds v/khu ;k /kkjk 14 ds v/khu vuqKfIr /kkj.k djrk gS ;k ;fn og ,slh vuqKfIr /kkj.k djus okyh QeZ dk Hkkxhnkj ;k deZpkjh gS(