Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Andhra Pradesh - Subsection Section 13(8) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003 (8)The Superintendent shall supervise, advise and ensure control over the above issues and record the same in the Daily Journal
