Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Andhra Pradesh - Subsection Section 33(a) in The Andhra Pradesh And Madras (Alteration Of Boundaries) Act, 1959 (a)if the cause of action arose wholly within the transferred territories, be a liability of the State to which they are transferred; and
