Section 4(1) in Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Rules, 1995
(1)Any person seeking permission to export of Bovine Animal under sub-section (7) of Section 5 of the Act from any place with in the State of Rajasthan to any place outside the Stale of Agriculture or dairy farming purposes shall apply to competent authority in Form-2 for the grant of special permit.
