Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Gujarat - Subsection Section 15(5) in The Kadi Sarva Vishwavidyalaya Act, 2007 (5)A member may resign his office by writing under this hand, addressed to the President and his resignation shall take effect on the date it is accepted by the President.
